Short title | Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979 | Bare Acts | Law Library

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The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979

Part I

Preliminary

1. Short title.-

This Act may be called the Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979.

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