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The Haj Committee Act, 2002
Act No. 35 of 2002

[11th June, 2002.]

An Act to establish a Haj Committee of India and State Haj Committees for making arrangements for the pilgrimage of Muslims for Haj, and for matters connected therewith.

BE it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:









  

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