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1. Short title and commencement.

(1) This Act may be called the Haj Committee Act, 2002.

(2) It shall come into force on such date1 or dates as the Central Government may, by notification, appoint, and different dates may be appointed for different provisions of this Act and for different States.

1. 5th December, 2002, vide notification No. S.O. 1267(E), dated by 5th December, 2002, see Gazette of India, Extraordinary, Part II, sec. 3(ii).









  

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