Gram Nyayalayas Act, 2008
Chapter VIII:
Miscellaneous
35. Assistance of
police to Gram Nyayalayas. –
1.
Every
police officer functioning within the local limits of jurisdiction of a Gram
Nyayalaya shall be bound to assist the Gram Nyayalaya in the exercise of its
lawful authority.
2.
Whenever
the Gram Nyayalaya, in the discharge of its functions, directs a revenue
officer or police officer or Government servant to provide assistance to the
Gram Nyayalaya, he shall be bound to provide such assistance.