The Governors (Emoluments, Allowances and Privileges) Act, 1982

[Act No. 43 of 1982]

[28th August, 1982.]

Contents
Sections	Particulars
Title	The Governors (Emoluments, Allowances and Privileges) Act, 1982
1.	Short title, extent and commencement
2.	Definitions
3.	Emoluments
4.	Leave allowance
5.	Use and maintenance of official residences
6.	Household establishment
7.	Medical treatment
8.	Conveyance
9.	Traveling allowance on assumption or vacation of office
10.	Allowances for renewing furnishings and for maintenance of official residences
11.	Other privileges and allowances
12.	Additional expenses
12A.	Entitlement of ex-Governor to secretarial assistance
13.	Power to make rules
14.	Validation
15.	Saving