Government Securities Act 2006
35.
Repeal and saving. -
1. The Indian Securities
Act, 1920 is hereby repealed.
2. Notwithstanding such
repeal anything done or any action taken in the exercise of any power conferred
by or under the Act shall be deemed to have been done or taken in the exercise
of the powers conferred by or under this Act as if this Act was in force on the
day on which such thing was done or action was taken.