AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

The Government Savings Promotion Act, 1873

Preliminary

1. Short title.-

This Act may be called the Government Savings 3[Promotion] Act, 1873.

Local extent.- It extends to 4[the whole of India 5***].

6*

*

*

*

*

3. Subs. by s. 115, ibid., for "Banks" (w.e.f. 1-4-2018).

4. Subs. by the A.O.1950, for "all the Provinces of India" which had been subs, by the A. O. 1948, for "the whole of British India".

5. The words "except the State of Jammu anti Kashmir" which were subs. by Act 3 of 1951, for "except Part B States" omitted by Act 62 of 1956, s. 2 and Sch.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement