The Government Management of Private Estates Act, 1892

[Act No. 10 of 1892]

[25th October, 1892.]

Contents
Title	Government Management of Private Estates Act, 1892
Sections	Particulars
1.	Title and extent
2.	Definitions
3.	Power to levy rate
4.	Power to levy special charges
5.	Saving as to special expenditure
6.	Validation of levy of past rates
7.	Power to make rules
8.	Exemption from jurisdiction of Courts
9.	[Repealed.]