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1. Short title and extent.- (1) This Act may be called the Government Buildings Act, 1899. (2) It extends to the whole of India except 1[the territories which, immediately before the 1st November, 1956, were comprised in Part B States] 2***. 3* * * * * 1. Subs. by the Adaptation of Laws (No. 2) Order, 1956, for "Part B States". 2. The word "and" rep. by Act 10 of 1914, s. 3 and the Second Schedule. 3. Sub-section (3) rep. by s. 3 and the Second Schedule, ibid. 4. The word "Imperial" rep. by the A. O. 1948. 5. Subs. by the A. O. 1937, for "the Govt.".    |
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