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The Gold (Control) Amendment Act, 1971
[Act No. 21 of 1971]
[24th June, 1971.]
Contents
Sections
Particulars
Title
Gold (Control) Amendment Act, 1971
1.
Short title and Commencement
2.
Repealed
3.
Repealed
4.
Reopening of past confiscations
5.
Validation
6.
Repealed
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