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The Goa, Daman and Diu Reorganisation Act, 1987 [Act No. 18 of 1987] [23rd May, 1987.] An Act to provide for the reorganisation of the Union territory of Goa, Daman and Diu and for matters connected therewith. BE it enacted by Parliament in the Thirty-eight Year of the Republic of India as follows:-    |
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