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The Goa, Daman and Diu Reorganisation Act, 1987 Part II Reorganisation Of The Union Territory Of Goa, Daman And Diu 3. Formation of State of Goa.- On and from the appointed day, there shall be formed a new State to be known as the State of Goa comprising the territories which immediately before that day were comprised in the Goa district of the existing Union territory.    |
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