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The Geneva Conventions Act, 1960 Act No. 6 of 1960 [12th March, 1960.] An Act to enable effect to be given to certain international Conventions done at Geneva on the twelfth day of August, 1949, to which India is a party, and for purposes connected therewith. BE it enacted by Parliament in the Eleventh Year of the Republic of India as follows:-    |
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