 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
General Clauses Act, 1897 Foot Notes 1 The word "and" in sub-s. (1) and the sub-s. (2) rep. by Act No. 10 of 1914. 2 Substituted by the AO 1950, for the former section. 3 The word "and" omitted by the Adaptation of Laws (No. 1) Order, 1956. 4 Inserted by the Adaptation of Laws (No. 1) Order, 1956. 5 Substituted by the Adaptation of Laws (Amendment) Order, 1950, for the words "order or bye-law". 6 Substituted by the Adaptation of Laws (No. 1) Order, 1956 for the words "a Part A State or a Part C State". 7 Substituted by the Adaptation of Laws (No. 1) Order, 1956, for the words and figures "under article 243 of the Constitution, and shall include". 8 Substituted by Adaptation of Laws (No. 1) Order, 1956 for the former clause (58). 9 Substituted by the Adaptation of Laws (No. 1) Order, 1956, for the words "or to be done after the commencement of the Constitution". 10 The words "British India", "Government of India", "High Court", and "Local Government" rep. by the AO 1937. 11 The words "Her Majesty" or "the Queen" rep. by Act No. 18 of 1919. 12 Substituted by the AO 1937, for words "Acts of the Governor General in Council". 13 Substituted by, the AO 1937, for "Act of the Governor General in Council". 14 Substituted by the AO 1950, for the former section which was inserted by the AO, 1937. 15 Substituted by the AO 1950 for the former sub-s. 16 Sub-s. (2) omitted by the AO 1950. 17 Inserted by the AO 1937. 18 Inserted by Act No. 19 of 1936. 19 The original s. 8 was renumbered as sub-s. (1) of that section by Act No. 18 of 1919. 20 Inserted by Act No. 18 of 1919. 21 Substituted by the AO 1950 for the words "Where any Act of Parliament repeals and re-enacts". 22 See, the Limitation Act, 1963 (Act No. 36 of 1963). 23 Inserted by Act No. 18 of 1928. 24 The words "on the Government" omitted by Act No. 18 of 1919. 25 Substituted by Act No. 18 of 1928. 26 Inserted by Act No. 1 of 1903. 27 Substituted by Act No. 1 of 1903 for the word "make". 28 Substituted by Act No. 1 of 1903 for the word "made". 29 Substituted by the AO 1950, for the words "Central Government or the Provincial Government". 30 Substituted by the AO 1937, for the word "Gazette". 31 Inserted by Act No. 17 of 1914. 32 Rep. by the AO 1937. 33 Refer to the Code of Criminal Procedure, 1973 (2 of 1974). 34 Substituted for "clauses (9), (12), (38) and (5)" by the AO 1950. 35 Inserted by Act No. 24 of 1917. 36 Inserted by the AO, 1937. 37 Words and figures "or s. 43" omitted by the AO 1947. 38 Added by the AO, 1950. 39 Inserted by Act No. 11 of 1923. 40 Inserted by Act No. 31 of 1920.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back