AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

The Foreign Marriage Act, 1969

THE THIRD SCHEDULE

(See section 14)

FORM OF CERTIFICATE OF MARRIAGE

I, E.F., hereby certify that on the..............day of..............19.........A.B.And C.D.............appeared before me and that the declaration required by section.............of the Foreign Marriage Act, 1969, was duly made, and that a marriage under that Act was solemnized between them in my presence and in the presence of there witnesses who have signed thereunder.

Sd.E.F.

Marriage Officer

Sd.A.B.(Bridegroom)

Sd.C.D.(Bride)

Sd.G.H.|

Sd.LJ.| ---------- Three witness

Sd.K.L.|

Dated the................day of..........19............  









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement