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The Foreign Marriage Act, 1969

6.Marriage Notice Books. -

The Marriage Officer shall Keep all notices given under section 5 with the records of his office and shall also forthwith enter a true copy of every such notice in a book prescribed for that purpose, to be called the "Marriage Notice Book", and such book shall be open for inspection at all reasonable times, without fee, by any person desirous of inspecting the same.









  

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