Foreign Contribution (Regulation) Act, 2010
53. Power to remove
difficulties. -
1.
If
any difficulty arises in giving effect to the provisions of this Act, the
Central Government may, by order, published in the Official Gazette, make such
provisions not inconsistent with the provisions of this Act as may appear to be
necessary for removing the difficulty:
Provided that no order shall be made under
this section after the expiry of two years from the commencement of this Act.
1.
2. Every
order made under this section shall be laid, as soon as may be after it is
made, before each House of Parliament.