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13. The Senate.

The Senate of the Institute shall consist of the following persons, namely:-

(a) the Managing Director, ex officio who shall be the Chairperson of the Senate;

(b) the Secretary, ex officio;

(c) the Executive Directors of all Institute campus, ex officio;

(d) all Senior Professors of the Institute;

(e) three persons, not being employees of the Institute, to be nominated by the Chairperson in consultation with the Managing Director, from amongst educationists of repute, from the fields of footwear, science, engineering and humanities and one of them shall be woman;

(f) one alumnus of the Institute to be nominated by the Chairperson in consultation with the Managing Director by rotation; and

(g) such other members of the staff as may be laid down in the Statutes.









  

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