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The Food Safety and Standards Act, 2006 The Second Schedule (See section 97) 1. The Prevention of Food Adulteration Act, 1954 (37 of 1954). 2. The Fruit Products Order, 1955. 3. The Meat Food Products Order, 1973. 4. The Vegetable Oil Products (Control) Order, 1947. 5. The Edible Oils Packaging (Regulation) Order, 1998.6. The Solvent Extracted Oil, De oiled Meal, and Edible Flour (Control) Order, 1967. 7. The Milk and Milk Products Order, 1992. 8. Any other order issued under the Essential Commodities Act, 1955 ( 10 of 1955) relating to food.    |
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