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The Food Safety and Standards Act, 2006 The First Schedule [See section 5 (1) (e)] Zone I 1. Andhra Pradesh 2. Goa 3. Karnataka 4. Kerala 5. Maharashtra 6. Orissa 7. Tamil Nadu Zone II 1. Haryana 2. Himachal Pradesh 3. Jammu and Kashmir 4. Punjab5.Uttaranchal 6. Uttar Pradesh Zone III 1. Bihar 2. Chhattisgarh 3. Gujarat 4. Jharkhand 5. Madhya Pradesh 6. Rajasthan 7. West Bengal Zone IV 1. Arunachal Pradesh 2. Assam 3. Manipur 4. Meghalaya 5. Mizoram 6. Nagaland 7. Sikkim 8. Tripura Zone V 1. Andaman andNicobar Islands 2. Chandigarh 3. Dadra and NagarHaveli 4. Daman and Diu 5. DelhI 6. Lakshadweep 7. Pondicherry.    |
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