Fatal Accidents Act, 1855

[Act No. 13 of Year 1855, dated 27-3-1855]

Contents
Sections	Particulars
	Preamble
1	Short title and extent
1A	Suit for compensation to the family of a person for loss occasioned to it by his death by actionable wrong
2	Not more than one suit to be brought
3	Plaintiff shall deliver particulars, etc
4	Interpretation clause

An Act to provide compensation to families for loss occasioned by the death of a person caused by actionable wrong