AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

The Extradition Act, 1962

32. Sections 29 and 31 to apply without any modification thereof.

Notwithstanding anything  to the  contrary contained  in section  3 or section 12,  the provisions  of sections 29 and 31 shall apply without any modification to every foreign State 1*xxx.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement