The Extradition Act, 1962

CHAP

Preliminary

Chapter I

Preliminary

1. Short title, extent and commencement. 

1. This Act may be called the Extradition Act, 1962.
2. It extends to the whole of India.
3. It shall come into force on such date 2* as the Central Government may, by notification in the Official Gazette, appoint.

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