Export-Import Bank of India Act, 1981
Chapter VII: General
Fund, Accounts and Audit
21. General Fund.-
All receipts of the
Exim Bank other than those which are to be credited to the Export Development
Fund under this Act shall be credited to a Fund to be called the General Fund
and all payments by the Exim Bank, other than those which are to be debited to
the Export Development Fund, shall be made out of the General Fund.