The Explosive Substances Act, 1908

[Act No. 6 of 19081]

[8th June, 1908.]

Contents
Title	The Explosive Substances Act, 1908
Sections	Particulars
1.	Short title, extent and application
2.	Definition
3.	Punishment for causing explosion likely to endanger life or property
4.	Punishment for attempt to cause explosion, or for making or keeping explosive with intent to endanger life or property
5.	Punishment for making or possessing explosives under suspicious circumstances
6.	Punishment of abettors
7.	Restriction on trial of offences