Essential Services Maintenance Act, 1968
9. Repeal and saving.
–
1.
The
Essential Services Maintenance Ordinance, 1968, (9 of 1968), hereby repealed.
2.
Notwithstanding
such repeal, anything done or any action taken under the said Ordinance shall
be deemed to have been done or taken under this Act, as if this Act had come
into force on the 13th day of September, 1968.