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The Essential Defence Services Act, 2021

[Act No. 25 of 2021]

[11th August, 2021.]

An Act to provide for the maintenance of essential defence services so as to secure the security of nation and the life and property of public at large and for matters connected therewith or incidental thereto.

BE it enacted by Parliament in the Seventy-second Year of the Republic of India as follows:-









  

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