The Epidemic Diseases Act, 1897

[Act No. 3 of 1897]

[4th February, 1897.]

Contents
Title	The Epidemic Diseases Act, 1897
Sections	Particulars
1	Short title and extent.
2	Power to take special measures and prescribe regulations as to dangerous epidemic disease.
2A	Powers of Central Government
3	Penalty.
4	Protection to persons acting under Act.