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Environment (Protection) Act, 1986 1. Short Title, Extent and commencement (1) This Act may be called the Environment (Protection) Act, 1986. (2) It extends to the whole of India . (3) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint and different dates may be appointed for different provisions of this Act and for different areas.    |
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