The Energy Conservation Act, 2001
Chapter X
Miscellaneous
46. Power of Central
Government to issue directions to Bureau.-
1. Without
prejudice to the foregoing provisions of this Act, the Bureau shall, in
exercise of its powers or the performance of its functions under this Act, be
bound by such directions on questions of policy as the Central Government may
give in writing to it from time to time: Provided that the Bureau shall, as far
as practicable, be given an opportunity to express its views before any
direction is given under this sub-section.
2. The
decision of the Central Government, whether a question is one of policy or not,
shall be final.