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The Enemy Property (Amendment and Validation) Act, 2017
[Act No. 3 of 2017]
[14th March, 2017.]
Contents
Title
The Enemy Property (Amendment and Validation) Act, 2017
Sections
Particulars
1.
Short title and commencement
2.
Amendment of section 2
3.
Amendment of section 5
4.
Insertion of new section 5A
5.
Insertion of new section 5B
6.
Amendment of section 6
7.
Amendment of section 8
8.
Insertion of new section 8A
9.
Insertion of new section 10A
10.
Amendment of section 11
11.
Amendment of section 17
12.
Substitution of new section for section 18
13.
Insertion of new section 18A
14.
Insertion of new sections 18B and 18C
15.
Amendment of section 20
16.
Amendment of section 22
17.
Insertion of new section 22A
18.
Amendment of section 23
19.
Power to remove difficulties
20.
Amendment of sections 2 and 3 of Act 40 of 1971
21.
Savings
22.
Repeal and savings
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