 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Emigration Act, 1983 7. Permits for recruitment by employers.- (1) Application for permits. The application for issue of the permits for recruitment by foreign employers shall be in Form VI. The application for issue of permits for recruitment by Indian employers for foreign hobs shall be in Form VII.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back