 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Emigration Act, 1983 5.Renewal of Certificate.- An application for renewal of certificate under Section 13 shall be in Form X and shall be accompanied by a bank draft of (five hundred rupees) payable in favor of the Pay and Accounts Officer, Ministry of Labor (Main Secretariat), New Delhi , towards the application fee).    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back