Emigration Act, 1983
39. Effect of other laws.-
(1) The provisions of this Act or any rule
made thereunder shall have effect notwithstanding anything inconsistent
therewith contained in any enactment or other than this Act or in any agreement
or other instrument having effect by virtue of any enactment other than this
Act.
Save as provided in sub-section (1), the
provisions of this Act shall be in addition to, and not in derogation of, any
other law for the time being in force.