Electricity Regulatory Commissions Act, 1998
41. Special provision relating to the Orissa Electricity
Reform Act , 1995 or Haryana State Electricity Reform 1997
The provisions of this Act in so far as they relate to the State
Commission shall not apply to the Commissions established under the Orissa
Electricity Reform Act, 1995 or the Haryana State Electricity Reform Act, 1997.