Electricity Regulatory Commissions Act, 1998

15. Object of Central Advisory Committee

The Objects of the Central Advisory Committee shall be to advise the Central Commission on,-

(i) major questions of policy;

(ii) matters relating to quality, continuity and extent of service provided by the licensees;

(iii) compliance by the licensees with the conditions and requirements of their license;

(iv) protection of consumer interest; and

(v) energy supply and overall standards of performance by utilities.

Back

Index

Next