The East Punjab Urban Rent Restriction (Chandigarh Amendment) Act, 1982

[Act No. 42 of 1982]

[21st August, 1982.]

Contents
Title	The East Punjab Urban Rent Restriction (Chandigarh Amendment) Act, 1982
Sections	Particulars
1.	Short title
2-3	[Repealed.]
4.	Special provision as to pending cases