Easements (Extending Act V of 1882)

[Act No. 8 of 1891]

[6th March, 1891.]

An Act to extend the Indian Easements Act, 1882, to certain areas in which that Act is not in force.

WHEREAS it is expedient to xtend the Indian Easements Act, 1882 (5 of 1882), to certain areas in which that Act is not in force;

It is Hereby enacted as follows:-

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