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The Durgah Khawaja Saheb Act, 1955 Act No. 36 of 1955 [14th October, 1955.] An Act to make provision for the proper administration of the Durgah and the Endowment of the Durgah of Khawaja Moin-ud-din Chishti, generally known as Durgah Khawaja Saheb, Ajmer. BE it enacted by Parliament in the Sixth Year of the Republic of India as follows:-    |
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