1. Short title and commencement.-
(1) This Act may be called the Durgah Khawaja Saheb Act, 1955.
(2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.
1. 1st March, 1956, vide Notification No. S.R.O. 482(E), dated 24th February, 1956, see Gazette of India, Extraordinary, Part II, sec. 3(i).