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Drugs and Magic Remedies, 1954 4. Prohibition of misleading advertisements relating to drugs. - Subject to the provisions of this Act, no person shall take any part in the publication of any advertisement relating to a drug if the advertisement contains any matter which- (a) Directly or indirectly gives a false impression regarding the true character of the drug; or (b) Makes a false claim for the drug; or (c) Is otherwise false or misleading in any material particular.    |
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