The Dock Workers (Regulation of Employment) (Inapplicability to Major Ports) Act, 1997

[Act No. 31 of 1997]

[18th August, 1997.]

Contents
Title	The Dock Workers (Regulation of Employment) (Inapplicability to Major Ports) Act, 1997
Sections	Particulars
1.	Short title and commencement
2.	Definitions
3.	Inapplicability of the provisions of the Dock Workers (Regulation of Employment) Act, 1948 to major ports
4.	Transfer of assets and liabilities of the Dock Labour Board, etc., to the Board