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The Destructive Insects and Pests Act, 1914 2[4A. Power of Central Government to regulate or prohibit transport from State to State of insects or articles likely to infect.- The Central Government may, by notification in the Official Gazette, prohibit or regulate, subject to such conditions as the Central Government may impose, the export from a State or the transport from one State to another State 3*** of any article or class of articles likely to cause infection to any crop or of insects generally or any class of insects. 2. Ins. by Act 6 of 1938, s. 5. 3. The words "in British India" rep. by the A.O. 1948.    |
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