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The Destructive Insects and Pests Act, 1914 1. Short title and extent.- 6[(1)] This Act may be called the Destructive Insects and Pests Act, 1914. 7[(2) It extends to the whole of India 8***.] 6. Section 1 re-numbered as sub-section (1) thereof by s. 3 and the Schedule, ibid. 7. Ins. by s. 3 and the Schedule, ibid. 8. The words "except the State of Jammu and Kashmir" omitted by Act 62 of 1956, s. 2 and the Schedule (w.e.f 1-11-1956).    |
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