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The Destruction of Records Act, 1917 (Modified as on 3rd December, 2018) Act No. 5 of 19171 [28th February, 1917.] An Act to consolidate and amend the law providing for the destruction or other disposal of certain documents in the possession or custody of Courts and Revenue and other public officers. WHEREAS it is expedient to consolidate and amend the law providing for the destruction or other disposal of certain documents in the possession or custody of Courts and Revenue and other public officers; It is hereby enac ted as follows:-    |
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