The Destruction of Records Act, 1917

[Act No. 5 of 19171]

[28th February, 1917.]

Contents
Title	The Destruction of Records Act, 1917
Sections	Particulars
1.	Short title. Extent
2.	[Repealed.]
3.	Power to certain authorities to make rules for disposal of documents
4.	Validation of former rules for disposal of documents
5.	Saving of certain documents
6.	[Repealed.]
The Schedule	[Repealed.]