AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Depositories Act, 1996

5. Payment of fees

(1) Every appeal shall be accompanied by a fee of rupees five thousand only.

(2) The amount of fees shall be deposited in any Government Treasury or any branch of the State Bank of India .

(3) The amount of the fees shall be deposited under the head "065-Other Admn. Services-Other Services- other Receipts".









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement