AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Officers of The University

8. Officers of the University.-

The following shall be the officers of the University:-

(i) the Chancellor,

(ii) the Pro-Chancellor,

(iii) the Vice-Chancellor,

2[(iv) the Pro-Vice-Chancellor, if any,]

(vi) the Treasurer,

(vii)The Registrar,

(viii) the Deans of the Faculties, and

(ix) such other persons in the service of the University as may be declared by the Statutes to be officers of the University.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement