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Authorities of The University

17. Authorities of the University.-

The following shall be the authorities of the University:-

(i) the Court,

(ii) the Executive Council,

(iii) the Academic Council,

1[(iiia) the Finance Committee,]

(iv) the Faculties, and

(v) such other authorities as may be declared by the Statutes to be authorities of the University.









  

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