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The Delhi Tenants (Temporary Protection) Act, 1956
[Act No. 97 of 1956]
[29th December 1956.]
Contents
Sections
Chaptericulars
Title
The Delhi Tenants (Temporary Protection) Act, 1956
1.
Short title, extent, commencement and duration
2.
Definitions
3.
Act not to apply to certain premises
4.
Temporary protection to certain classes of tenants from eviction
5.
Exclusion of time for limitation
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